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भारत सरकार
GOVERNMENT OF INDIA
विधि और न्याय मंत्रालय
MINISTRY OF LAW & JUSTICE
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Scheme for Action Research and Studies on Judicial Reforms
Annual Report
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Thirteenth Finance Commission Grants
Thirteenth Finance Commission Guidelines
Report of the Task Force on Judicial Impact Assessment
Orders regarding increase in DA and DR
Office Orders
Fourteenth Finance Commission Grants
Guidelines of Grievances
Other Programmes
Special Courts for trial of criminal cases against MPs and MLAs
Family Courts
NALSA
Fast track courts
NJA, Bhopal
Centrally Sponsored Scheme for Development of infrastructure Facilities for the Judiciary
Gram Nyayalaya Reports
Gram Nyayalaya Portal
Arrears Eradication Scheme
Scheme for Action Research and Studies on Judicial Reforms
CMCJ Conference
Policy for Internship in the Department of Justice
Procedure and Guidelines for Engagement of Consultants
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Scheme for Action Research and Studies on Judicial Reforms
S No.
1
Schemes (A)
Guidelines of the Scheme for Action Research and Studies on Judicial Reforms
Approval of Plan Scheme for Action Research and Judicial Reforms.
Continuation of Central Sector Plan Scheme of "Action Research and Studies of Judicial Reforms”
List of Projects sanctioned under the Scheme of Action Research and Studies of Judicial Reforms (as on 5.09.2019)
Statement of Grants released under the Scheme of Action Research & Studies on Judicial Reforms FY 2016-17 (as on 31.03.2017)
2
Final Report (B)
Final Report submitted by Judicial Academy Jharkhand on the Project titled "Study on Major Bottlenecks in Procedural Laws......"
Final Report submitted by Vidhi Centre for Legal Policy on the Project titled "Strengthening Mediation as a Viable ...."
Final Report submitted by NALSAR University of Law titled “A Study on Court Management Techniques for improving the ...."
Final Report submitted by Vidhi Centre for Legal Policy on the Project titled "Development of Enforcement of Performance......."
Final Report submitted by West Bengal NUJS on the Project titled "Alternative Dispute Resolution (ADR) ........."
Final Report submitted by IIT Kharagpur on the Project titled "Designing the Continuing Legal Education for Advocates "
Final Report submitted by ASCI Page no.1 to 24 on the Project titled "Analysis of Causes for Pendency in High Courts and..."
Final Report submitted by ASCI Page no. 25 to 182 on the Project titled "Analysis of Causes for Pendency in High Courts and..."
Final Report submitted by NLU Bengaluru on the Project titled "Shifting Paradigms: Making Clinical Legal Education Relevant..."
Final Report submitted by Sikkim Judicial Academy on the Project titled "Study of Courts in the State of Sikkim on major......."
Final Report submitted by Maharashtra Judicial Academy Page no. 1 to 71 on the Project titled "The Anatomy of Judicial Pendency"
Final Report submitted by Maharashtra Judicial Academy Page no. 72 to 173 on the Project titled "The Anatomy of Judicial......"
Final Report submitted by IIM Kashipur on the Project titled "Performance Indicators for Subordinate Courts and Suggestive....."
Final Report submitted by National Law University Odisha Cuttack on the Project titled "Performance Evaluation and ........."
Final Report submitted by National Law University Odisha Cuttack on Assam on the Project titled "Performance Ev ........."
Final Report submitted by National Law University Odisha Cuttack on Chhattisgarh on the Project titled "Performance Ev ........"
Final Report submitted by National Law University Odisha Cuttack on Gujarat on the Project titled "Performance Ev ........."
Final Report submitted by National Law University Odisha Cuttack on Karnataka on the Project titled "Performance Ev ........."
Final Report submitted by National Law University Odisha Cuttack on Madhya Pradesh on the Project titled "Performance Ev ....."
Final Report submitted by National Law University Odisha Cuttack on Maharashtra on the Project titled "Performance Ev ........."
Final Report submitted by National Law University Odisha Cuttack on Manipur on the Project titled "Performance Ev ........."
Final Report submitted by National Law University Odisha Cuttack on New Delhi on the Project titled "Performance Ev ........."
Final Report submitted by National Law University Odisha Cuttack on Odisha on the Project titled "Performance Ev ........."
Final Report submitted by National Law University Odisha Cuttack on Tamil Nadu on the Project titled "Performance Ev ........."
Final Report submitted by National Law University Odisha Cuttack on Uttar Pradesh on the Project titled "Performance Ev ......"
Final Report submitted by National Law University Odisha Cuttack on West Bengal on the Project titled "Performance Ev ....."
Final Report submitted by National Law University Odisha Cuttack on Madhya Pradesh on the Project titled "Performance Ev ...."
Final Report submitted by NALSAR University of Law Hydrabad on the Project titled "A STUDY TO CREATE EVIDENCE-BASED PROPOSALS.."
Final Report submitted by GGSI University, New Delhi on the Project titled "Analysis of functioning of Legal Aid Cells in......"
Final Report submitted by Odisha Judicial Academy on the project titled "An Analysis of the functioning of Lok Adalats ..."
Final report submitted by National Law School of India University, Bengluru on the project titled "Impact Assessment of the ..."
Final Report Submitted by IIM Kolkata on the Project Titled "Study of Court Process and re-engineering opportunities for......".
Final Report Submitted by GNLU on the Project Titled "Resolving pending cases through alternative Dispute Resolution under....".
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