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भारत सरकार
GOVERNMENT OF INDIA
विधि और न्याय मंत्रालय
MINISTRY OF LAW & JUSTICE
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हिन्दी
न्याय विभाग
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Justice
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Action Plan to reduce Government Litigation
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Installation of CCTV Cameras in Subordinate Courts
Installation of CCTV Cameras in Subordinate Courts under Jurisdiction of Punjab & Haryana High Court.
In compliance of Supreme Court order - Technical specifications for installation of CCTV cameras in Court Complexes.
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Fourteenth Finance Commission Grants
Guidelines of Grievances
Nyaya Bandhu (Pro Bono) App
Nyaya Bandhu (Pro Bono) Mobile App
Message for Pro Bono Lawyers
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eCourts Phase II
Approval Order of e-Courts Mission Mode Project
(1.11 MB)
Note for Phase-II
(57.1 KB)
Policy and Action Plan - Phase II
(10.49 MB)
Number of computerised SJAs
(87.66 KB)
Number of computerised DLSAs & TLSCs
(139.11 KB)
न्याय विभाग DEPARTMENT OF 
