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हिन्दी
विधि और न्याय मंत्रालय, भारत सरकार
Ministry of Law and Justice, Government of India
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Media Corner
Press Release
Emergence of Lok Adalat as the most efficacious tool of Alternative Dispute Resolution
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Emergence of Lok Adalat as the most efficacious tool of Alternative Dispute Resolution
Publish Date:
January 20, 2022
Download (PDF 76KB)
