Travelling Allowance Amendment Rules, 2011 for Supreme Court and High Court Judges

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1.The High Court Judges (Travelling Allowance) Amendment Rules, 2011 and the Supreme Court Judges(Travelling Allowance) Amendment Rules, 2011.

2.Further clarification in continuation of letter dated 5th July,2012 regarding TA/DA to Judges

3. The High Court Judges (Travelling Allowance) Amendment Rules, 2011 and the High Court Judges (Travelling Allowance) Amendment Rules, 2011.

Last Updated on: 17/04/2013

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Updated Since: 01/07/2011

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